Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24A] [Entire Act] State of Karnataka - Subsection Section 24A(ii) in Karnataka Education Act, 1983 (ii)possessing or procuring or inducing any other person to deliver him or any other person any question paper or attempting to do so intended for use at any examination.