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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(b) in The Indian Stamp Act, 1899

(b)when no such provision is applicable thereto as the [State Government] [Substituted by A.O.1950, for "collecting Government" .] may by rule direct