Section 49 in Rajasthan Para-medical Council Regulations, 2014
49. Code of Ethics.
- A Registered Para-medical Professional shall, -(i)be dedicated to provide competent medical care, with compassion and respect for human dignity and rights;(ii)uphold the standards of professionalism, be honest in all professional interactions;(iii)respect the law and also recognize a responsibility to seek changes in those requirements which are contrary to the interests of patient;(iv)respect the rights of patients, colleagues and other health professional, and shall safeguard patient confidence and privacy within the constraints of the law;(v)continue to study, apply, and advance scientific knowledge, maintain a commitment to medical education, make relevant information available to patients, colleagues, and the public, obtain consultation, and use the talents of other health professionals when indicated;(vi)recognize the responsibility to participate in activities contributing to the improvement of the community and the betterment of public health;(vii)while caring for a patient, regard responsibility to the patient as paramount; and(viii)support access to medical care of all people.
