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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 29(1)(b) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012

(b)if it is the opinion of the trustees or the trustee company, as the case may be, that the Alternative Investment Fund be wound up in the interests of investors in the units; or