Section 3 in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967
3. Register of Nazul/Devsthan Buildings to be deposed of.
- (l) Every Committee constituted as aforesaid, shall maintain a register in the Form "A" in which entries will be made from time to time.(2)The Chairman of the Committee shall attest the entries in the Register from time to time.
