Delhi High Court - Orders
M/S Gagan Infraenergy Ltd. Earlier ... vs Deputy Director Directorate Of ... on 6 February, 2026
Author: Sachin Datta
Bench: Sachin Datta
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11264/2021 and CM APPLs.34679/2021, 42632/2024
M/S GAGAN INFRAENERGY LTD. EARLIER KNOWN AS M/S
GAGAN SPONGE IRON PVT. LTD. THROUGH ITS
AUTHORIZED REPRESENTATIVE SH. AJAY SEHGAL
.....Petitioner
Through: Mr. Hemant Shah, Mr. Gurpreet S.
Parwanda, Mr. Akshay Rana, Mr.
Saurabh Pal, Mr. Pallav Srivastava,
Mr. Vishal Mann, Ms. Aishwarya,
Mr. Saurabh Rajput, Mr. Ojas, Mr.
Kaushik and Mr. Ashutosh Kr.
Tiwari, Advs.
versus
DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT &
ANR. .....Respondents
Through: Mr. Arkaj Kumar, SC, Mr. Aakarsh
Mishra, Ms. Vaishnavi Bhargava, Mr.
Akshat Khanna and Mr. Karsh Relelo,
Advs., ED.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 06.02.2026
1. Hon'ble Judge is on leave today.
2. List on 30.07.2026.
By order Court Master FEBRUARY 6, 2026/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/02/2026 at 20:43:40