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Allahabad High Court

Dharmvir Jain vs Prescribed Authority/Jscc And Others on 25 January, 2010

Author: Ran Vijai Singh

Bench: Ran Vijai Singh

Court No. - 7

Case :- WRIT - A No. - 34502 of 2007

Petitioner :- Dharmvir Jain
Respondent :- Prescribed Authority/Jscc And Others
Petitioner Counsel :- Chandra Bhan Gupta
Respondent Counsel :- V.K.Goel

Hon'ble Ran Vijai Singh,J.

Learned counsel for the petitioner has informed that Sri V.K.Goel, learned counsel for the respondents is no more.

Office is directed to issue notices to concerned respondents for whom late Goel was appearing to engage another counsel through Registered Post.

Order Date :- 25.1.2010 Ak