Allahabad High Court
Dharmvir Jain vs Prescribed Authority/Jscc And Others on 25 January, 2010
Author: Ran Vijai Singh
Bench: Ran Vijai Singh
Court No. - 7 Case :- WRIT - A No. - 34502 of 2007 Petitioner :- Dharmvir Jain Respondent :- Prescribed Authority/Jscc And Others Petitioner Counsel :- Chandra Bhan Gupta Respondent Counsel :- V.K.Goel Hon'ble Ran Vijai Singh,J.
Learned counsel for the petitioner has informed that Sri V.K.Goel, learned counsel for the respondents is no more.
Office is directed to issue notices to concerned respondents for whom late Goel was appearing to engage another counsel through Registered Post.
Order Date :- 25.1.2010 Ak