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[Cites 0, Cited by 0] [Section 234] [Entire Act]

State of Jharkhand - Subsection

Section 234(3) in Bihar Education Code, 1961

(3)The list of holidays shall always include three days to be granted by inspecting officers at their discretion. The term inspecting officers means Commissioners, Collectors, District Judges, the Director Regional Deputy Director of Education, Special Officer, District Board. No inspecting officer should grant more than one day's holiday to any school in any calendar year.