Supreme Court - Daily Orders
Principal Commissioner Of The Income ... vs M/S Chain House International (P) Ltd on 20 September, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.24 COURT NO.7 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 30489/2019
(Arising out of impugned final judgment and order dated 07-08-2018
in ITA No. 112/2018 passed by the High Court Of M.P.At Indore)
PRINCIPAL COMMISSIONER OF THE INCOME TAX 1 INDORE Petitioner(s)
VERSUS
M/S CHAIN HOUSE INTERNATIONAL (P) LTD Respondent(s)
(IA No.140572/2019-CONDONATION OF DELAY IN FILING )
WITH
Diary No(s). 29387/2019 (IV-A)
(IA No.140496/2019-CONDONATION OF DELAY IN FILING and IA
No.140499/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 20-09-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Sanjay Jain, ASG
Mr. H.R. Rao, Adv.
Mr. Arijit Prasad, Sr. Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed. Pending applications, if any, shall also stand disposed of.
Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.09.21 (INDU MARWAH) 10:45:15 IST Reason: (SUMAN JAIN) COURT MASTER BRANCH OFFICER