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Supreme Court - Daily Orders

Principal Commissioner Of The Income ... vs M/S Chain House International (P) Ltd on 20 September, 2019

Bench: Uday Umesh Lalit, Vineet Saran

     ITEM NO.24                              COURT NO.7                  SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 30489/2019

     (Arising out of impugned final judgment and order dated 07-08-2018
     in ITA No. 112/2018 passed by the High Court Of M.P.At Indore)

     PRINCIPAL COMMISSIONER OF THE INCOME TAX 1 INDORE                    Petitioner(s)

                                                    VERSUS

     M/S CHAIN HOUSE INTERNATIONAL (P) LTD                                Respondent(s)

     (IA No.140572/2019-CONDONATION OF DELAY IN FILING )

     WITH
     Diary No(s). 29387/2019 (IV-A)
     (IA No.140496/2019-CONDONATION OF DELAY IN FILING and IA
     No.140499/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     Date : 20-09-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)                 Mr. Sanjay Jain, ASG
                                       Mr. H.R. Rao, Adv.
                                       Mr. Arijit Prasad, Sr. Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The special leave petitions are dismissed. Pending applications, if any, shall also stand disposed of.



Signature Not Verified

Digitally signed by
INDU MARWAH
Date: 2019.09.21

     (INDU MARWAH)
10:45:15 IST
Reason:                                                                (SUMAN JAIN)
     COURT MASTER                                                     BRANCH OFFICER