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[Cites 0, Cited by 0] [Section 28D] [Entire Act]

State of Maharashtra - Subsection

Section 28D(1) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(1)No person shall print or publish, or cause to be printed or published, any election pamphlet or poster which does not bear on its face the names and addresses of the printer and the publisher thereof.