Supreme Court - Daily Orders
Aashish Dominic Rego vs Arif Hussain Zain on 28 April, 2025
Author: Rajesh Bindal
Bench: Rajesh Bindal
DIARY NO. 54596/2024
ITEM NO.37 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) DIARY NO. 54596/2024
[Arising out of impugned final judgment and order dated 30-07-2024
in MFA No. 7576/2022 & WP No. 28187/2014 passed by the High Court
of Karnataka at Bengaluru]
AASHISH DOMINIC REGO PETITIONER(S)
VERSUS
ARIF HUSSAIN ZAIN & ORS. ETC. RESPONDENT(S)
(IA No. 22817/2025 - CONDONATION OF DELAY IN FILING, IA No.
22816/2025 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS
IA No. 22818/2025 - EXEMPTION FROM FILING O.T.)
Date : 28-04-2025 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s) :
Mr. Shailesh Madiyal, Sr. Adv.
Mr. Chandrashekhar A. Chakalabbi, Adv.
Mr. S.k Pandey, Adv.
Mr. Awanish Kumar, Adv.
Mr. Anshul Rai, Adv.
Ms. Divija Mahajan, Adv.
M/S. Dharmaprabhas Law Associates, AOR
For Respondent(s) :
UPON hearing the counsel, the Court made the following
O R D E R
Signature Not Verified 1. Delay condoned.
Digitally signed by
POOJA SHARMA
Date: 2025.05.03
16:33:26 IST
Reason:
2. We have heard learned senior counsel for the petitioner at length. We are not able to persuade 1 DIARY NO. 54596/2024 ourselves to accept the submissions made.
3. The special leave petitions are accordingly dismissed.
4. Pending application(s), if any, stand disposed of.
(POOJA SHARMA) (POONAM VAID)
COURT MASTER (SH) ASSISTANT REGISTRAR
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