Section 20 in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005
20. Power to call for Records and Inspection.
(1)The Registrar or the Rajasthan State Sports Council may call for any record of a Sports Association required for an enquiry under this Act.(2)The State Level Sports Association may call for any record of an affiliated District Level Sports Association required for an enquiry under this Act.
