Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Tamilnadu - Subsection Section 31(2) in Tamil Nadu Music and Fine Arts University Act, 2013 (2)Nothing in sub-section (1) shall have application in respect of -(i)ex-officio members referred to in section 19; (ii) ex-officio members referred to in section 22.
