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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(4) in West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters), Act, 1993

(4)The liability of the insurance company shall extend up to the value of life and property lost or bodily injuries suffered but shall not exceed the insured sum.