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[Cites 0, Cited by 0] [Section 82(15)] [Section 82] [Entire Act]

NCT Delhi - Subsection

Section 82(15)(c) in Delhi Motor Vehicles Rules, 1993

(c)A collecting and forwarding agent shall carry with him his agent's licence while on duty and shall produce it on demand to any inspecting officer of the Transport Department or any police officer in uniform not below the rank of a Sub-inspector and shall also cause a true copy of his agent's licence to be exhibited at a prominent place in the premises approved under the rule.