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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(b) in The M.P. Zila Yojana Samiti Adhiniyam, 1995

(b)Members of the Council of State representing the State shall also be the permanent special invitees to the meetings of the Committee of a district of their choice.