Supreme Court - Daily Orders
Sukumar Pawanlal Gandhi vs Bhakti Sushil Gandhi on 11 January, 2018
ITEM NO.31 REGISTRAR COURT. 1 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (Crl.) No(s). 533/2017
SUKUMAR PAWANLAL GANDHI Petitioner(s)
VERSUS
BHAKTI SUSHIL GANDHI Respondent(s)
Date : 11-01-2018 This petition was called on for hearing today.
For Petitioner(s)
Mr. Rabin Majumder, AOR
For Respondent(s)
Mr. Preetam Shah, Adv.
Mr. M. A. Krishna Moorthy, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos.1 and 2 have already filed counter affidavit.
Four weeks' time, as last opportunity, is granted to the Ld. Advocate, Mr. Seshatalpa Sai Bandaru, appearing on behalf of Mr. Nishanth S. Katneshwarkar, Advocate-on-record for filing vakalatnama and counter affidavit on behalf of respondent No.3.
List again on 19.2.2018.
KAPIL MEHTA Registrar Signature Not Verified 11.1.2018 rd Digitally signed by RUPAM DHAMIJA Date: 2018.01.13 13:12:53 IST Reason: