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Supreme Court - Daily Orders

Sukumar Pawanlal Gandhi vs Bhakti Sushil Gandhi on 11 January, 2018

     ITEM NO.31                            REGISTRAR COURT. 1                       SECTION II-A

                                      S U P R E M E C O U R T O F          I N D I A
                                              RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Petition(s) for Special Leave to Appeal (Crl.)                           No(s).   533/2017

     SUKUMAR PAWANLAL GANDHI                                                       Petitioner(s)

                                                           VERSUS

     BHAKTI SUSHIL GANDHI                                                          Respondent(s)

     Date : 11-01-2018 This petition was called on for hearing today.

     For Petitioner(s)
                                          Mr. Rabin Majumder, AOR

     For Respondent(s)
                                          Mr. Preetam Shah, Adv.
                                          Mr. M. A. Krishna Moorthy, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent Nos.1 and 2 have already filed counter affidavit.

Four weeks' time, as last opportunity, is granted to the Ld. Advocate, Mr. Seshatalpa Sai Bandaru, appearing on behalf of Mr. Nishanth S. Katneshwarkar, Advocate-on-record for filing vakalatnama and counter affidavit on behalf of respondent No.3.

List again on 19.2.2018.

KAPIL MEHTA Registrar Signature Not Verified 11.1.2018 rd Digitally signed by RUPAM DHAMIJA Date: 2018.01.13 13:12:53 IST Reason: