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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Uttarakhand - Subsection

Section 28(3)(ii) in National Law University of Uttarakhand Act, 2011

(ii)be the custodian of the records, common seal and such other property of the University as the Executive Council shall commit to his charge;