Section 47 in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961
47. Penalty for furnishing false return or information.
- If the trustee of any public trust or any cultivating tenant under any public trust, who is under an obligation to furnish any return or information under this Act, furnishes a return or information which he knows or has reason to believe to be false, such trustee or cultivating tenant shall be punishable with fine which may extend to one thousand rupees.
