Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] State of Rajasthan - Section Section 5 in The Rajasthan Agricultural Produce Markets Act, 1961 5. Notification dated 24.9.1986 - Published in Rajasthan Gazette, Part IV-C(ii), dated 11.12.1986, p. 160
