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[Cites 0, Cited by 0] [Section 60A(5)] [Section 60A] [Entire Act]

State of Punjab - Subsection

Section 60A(5)(i) in The Punjab Factory Rules, 1952

(i)All chain, slings, rings, hooks, shackles and swivels used in connection with molten metal or molten slag or when they are made of half inch bar or smaller, once at least in every six months.