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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(d) in Election of Members To The Committees of Panchayat Unions (Other Than Appointment Committee) Rules, 1998

(d)the observer of the election shall separately send a detailed report to the Inspector, within twenty-four hours as to whether the election was conducted in a free and fair manner: