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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(9) in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

(9)The District Collector may, by order, reject any application on the ground that the applicant has indulged in impersonation referred to under Rule 9.