Delhi High Court - Orders
M/S Theme Engineering Services Pvt. Ltd vs National Highways Authority Of India on 4 September, 2024
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 890/2024 & C.M.Nos.51254-51256/2024
M/S THEME ENGINEERING SERVICES PVT. LTD.
.....Appellant
Through: Mr.Vikas Singh, Sr.Advocate with
Ms.Nandadevi Deka, Ms.Divya
Sharma, Ms.Jutirani Talukdar and
Mr.Shaswat, Advocates.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA .....Respondent
Through: Mr.Ankur Mittal with Mr.Abhay
Gupta and Ms.Ikshita Parihar,
Advocates.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 04.09.2024
1. Keeping in view the fact that the underlying writ petition is listed before the learned Single Judge on 09th September, 2024, which is only five days away, this Court is not inclined to interfere with the impugned order.
2. Learned counsel for the respondent states that the direction given by the learned Single Judge in the impugned order shall be complied in the time-frame stipulated.
3. This Court has no doubt that the learned Single Judge shall decide the interim arrangement as expeditiously as possible, preferably on the next date of hearing itself.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/09/2024 at 23:50:55
4. Accordingly, the present appeal along with the applications is disposed of. The rights and contentions of all the parties are left open.
ACTING CHIEF JUSTICE TUSHAR RAO GEDELA, J SEPTEMBER 4, 2024 KA This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/09/2024 at 23:50:55