Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(a) in The Indian Forest (Maharashtra Unification and Amendment) Act, 1960

(a)the previous operation of the Act so repealed, or anything duly done or suffered thereunder;