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State of Bihar - Section

Section 18 in Bihar Boilers Attendants' Rules, 1948

18. Board's endorsement on application form.

- The Board shall endorse on the printed application form of each candidate the result of his examination for a certificate of competency of its decision in regard to applications for certificates under rules 9 and 10. The endorsed applications for certificates of competency shall be returned to the Secretary to the Board at the close of the examination.