Delhi High Court - Orders
M/S Ramen Deka vs Irctc And Ors on 19 March, 2026
$~46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 211/2025 & I.A. 13535/2025
M/S RAMEN DEKA .....Petitioner
Through: Mr. Sanjeev Prakash Upadhyay and
Mr. Rakesh Dubey, Advs.
versus
IRCTC AND ORS. .....Respondents
Through: Mr. Sonal Kumar Singh, Mr. Ratik
Sharma and Mr. Parth Sindhwani,
Advs.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 19.03.2026
1. Mr. Sanjeev Prakash Upadhyay, learned counsel for the petitioner prays for another opportunity to file rejoinder.
2. The request is not opposed. Let rejoinder be filed before the next date.
3. At request, list on 19.08.2026.
VIKAS MAHAJAN, J MARCH 19, 2026/dss This is a digitally signed order.
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