Uttarakhand High Court
Commissioner Of Income ... vs Express Drilling Systems Llc on 3 July, 2015
Author: K.M. Joseph
Bench: K.M. Joseph, V.K. Bist
ITA No. 31/2015 Hon'ble K.M. Joseph. C.J. Hon'ble V.K. Bist. J. Mr. HM Bhatia, Advocate for the appellant. Heard. Issue notice to the respondent on delay
condonation application, filed alongwith time barred appeal.
(V.K. Bist, J.) (K.M. Joseph, C.J.) 03.07.2015 NCM: