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Uttarakhand High Court

Commissioner Of Income ... vs Express Drilling Systems Llc on 3 July, 2015

Author: K.M. Joseph

Bench: K.M. Joseph, V.K. Bist

ITA No. 31/2015

Hon'ble K.M. Joseph. C.J.
Hon'ble V.K. Bist. J.

 

Mr. HM Bhatia, Advocate for the appellant.

Heard.

Issue notice to the respondent on delay

condonation application, filed alongwith time barred appeal.

(V.K. Bist, J.) (K.M. Joseph, C.J.) 03.07.2015 NCM: