Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Haryana - Subsection Section 23(1) in Haryana Service of Engineers, Group A, Irrigation and Water Resource Department Act, 2010 (1)permanent posts [three years and over posts, i.e. posts which have existed continuously for three years or more prior to the first day of January];
