Section 9(1)(a) in Kelavarapalli Reservoir Scheme (Acquisition of Land) Act, 1987

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State of Tamilnadu - Subsection

Section 9(1)(a) in Kelavarapalli Reservoir Scheme (Acquisition of Land) Act, 1987

(a)tender payment of eighty per centum of the compensation for the scheduled land as estimated by the prescribed authority (hereafter in this section referred to as "the amount") to the persons entitled thereto, and

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State of Tamilnadu - Subsection

Section 9(1)(a) in Kelavarapalli Reservoir Scheme (Acquisition of Land) Act, 1987