Section 3(1)(m) in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016

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Union of India - Subsection

Section 3(1)(m) in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016

(m)"Substantive pay" means the pay to which an officer and other employee is entitled on account of a post to which he has been appointed substantively or by reasons of his substantive position in a cadre.

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Union of India - Subsection

Section 3(1)(m) in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016