Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 102(6)] [Section 102] [Entire Act]

State of Sikkim - Subsection

Section 102(6)(a) in Sikkim Urban and Regional Planning and Development Act, 1998

(a)As to whether compensation is payable under sub-section (3) or sub-section (4); or