Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Maharashtra - Subsection Section 15(1) in Maharashtra Groundwater (Development and Management) Act, 2009 (1)The State Water Board constituted under section 15 of the Water Resources Act shall be the Empowered Committee for the purposes of this Act.
