Section 13(6)(B) in The Haryana Animal (Registration, Certification and Breeding) Act, 2019

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State of Haryana - Subsection

Section 13(6)(B) in The Haryana Animal (Registration, Certification and Breeding) Act, 2019

(B)every male animal used in the semen station for production of semen doses,-

(i)has tested negative to such tests, as may be specified by the Animal Breeding Regulatory Authority or the Government of India,-