Himachal Pradesh High Court
Jhallo Ram vs . State Of H.P. on 27 July, 2022
Bench: Sabina, Satyen Vaidya
Jhallo Ram vs. State of H.P. .
Cr. Appeal No. 427 of 2019.
27.07.2022 Present: Mr. N.K. Thakur, Senior Advocate with Mr. Divya Raj Singh, Advocate, for the appellant.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondent.
Learned Deputy Advocate General requests for an adjournment.
As requested, list again on 28th July, 2022.
(Sabina) Judge (Satyen Vaidya) Judge.
27th July, 2022.
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