Allahabad High Court
Rahul Kumar Mishra vs Union Of India Through The Secy. ... on 1 May, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE BENCH No. - 1650 of 2011 Petitioner :- Rahul Kumar Mishra Respondent :- Union Of India Through The Secy. Ministry Of Defence And Ors Petitioner Counsel :- Amit Bose Respondent Counsel :- C.S.C.,A.S.G. Hon'ble Rajiv Sharma,J.
Hon'ble Devendra Kumar Arora,J.
Rejoinder affidavit filed in Court is taken on record.
Order Date :- 1.5.2012 Suresh/Tanveer