Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Maharashtra - Subsection

Section 55(2)(f) in The Maharashtra Agricultural Debtors Relief Act, 1947

(f)the manner of determining the value of property and other assets under sub-section (1), and the manner of calculating the market value of the lands under sub-section (4), of section 29;