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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2) in Tamil Nadu Land Reforms (Payment for Surplus Land) Rules, 1966

(2)The amount shall be payable in bonds of the denominations of Rs. 50, Rs. 100, Rs. 200, Rs. 500, Rs. 1,000, Rs. 5,000 and Rs, 10,000 according to the amount of amount:Provided that where the amount of compensation is less than Rs. 50 or where after issue of bonds, there is a balance of amount which is less than Rs. 50, such amount or balance shall be payable in cash.