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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(e) in Rajasthan Disposal of Surplus Evacuee Property Rules, 1975

(e)Every bidder at the auction shall have to deposit Rs. 100/- in case of rural properties, Rs. 250/- in the case of Abadi sites in urban areas and rural areas as security money before he is allowed to bid at auction.