Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Andhra Pradesh High Court - Amravati

Lambada Visweswara Rao Boddu, vs The State Of Ap Rep By Its Pp Hyd., on 22 September, 2025

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No.Crl.A.No.1224 of 2008 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE

10. 22.09.2025 TMR, J The appellant/accused is produced before the Court, and he submits that he is unable to engage counsel.

The High Court Legal Services Committee is directed to appoint legal aid counsel to represent the appellant.

List the matter on 15.10.2025.

_______ TMR, J SAK