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State of Rajasthan - Section

Section 6 in Rajasthan Registration Rules, 1955 Volume II

6. Inspection by Sub-Registrar.

- Each Sub-Registrar must inspect his registration office at least once in every six months. His inspection notes should be recorded as usual in the inspection book in Form No. 13 (Appendix I) and a copy there of forwarded to the District Registrar.