Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Maharashtra - Subsection Section 33(3) in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006 (3)For the adjourned General Body meeting, no quorum is required and resolution shall be carried by a majority of the members present and voting.
