Himachal Pradesh High Court
Meenakshi @ Pooja vs . Arun Paul on 15 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Meenakshi @ Pooja Vs. Arun Paul FAO (FC) No. 72/2021 15.03.2022 Present: Ms. Divya Pathania, Advocate, vice counsel for the appellant.
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Mr. Mukul Sood, Advocate, for the respondent.
Taking into consideration the fact that the instant appeal emanates out of a matrimonial dispute, let both the parties appear before this Court on the next date of hearing, so as to explore the possibility of amicable settlement. List on 5th April, 2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 15th March, 2022 (raman) ::: Downloaded on - 15/03/2022 20:14:19 :::CIS