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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(cq) in The Kerala Panchayat Buildings Rules, 2011

(cq)'storey' means the portion of a building between the surface of any 'floor and the surface of the floor next above it, or if there be no floor above it, then the space between any floor and the ceiling next above it;