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State of Kerala - Section

Section 58 in Kerala Veterinary and Animal Sciences University Act, 2010

58. Reservation of Appointments.

- The rules for the reservation of appointments to posts under the Government in favour of Scheduled Castes or Scheduled Tribes and Other Backward Classes shall apply in the case of appointment of the teachers and non-teaching staff and other employees of the University.Chapter - XI Enrollment, Degrees and Convocations