Calcutta High Court (Appellete Side)
India Power Corporation Limited (Ipcl) vs The State Of West Bengal And Others on 24 July, 2023
AD-35
Ct No.09
24.07.2023
TN
WPA No. 17132 of 2023
India Power Corporation Limited (IPCL)
Vs.
The State of West Bengal and others
Mr. Sakti Nath Mukherjee,
Mr. Surajit Nath Mitra,
Mr. Anindya Halder
.... for the petitioner
Mr. Somnath Ganguli,
Ms. Priyamvada Singh
.... for the State
The affidavit-of-service filed today be kept on
record.
It transpires at the outset that proper service
has not yet been completed on the respondent nos. 3
and 4, who are vital parties to the writ petition.
To await such service, the matter is adjourned till August 03, 2023, when it will be listed fairly at the top of the list under the same heading.
Liberty to the petitioner to file further affidavit- of-service in the event there are certain further development regarding service.
(Sabyasachi Bhattacharyya, J.)