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[Cites 0, Cited by 0] [Section 241] [Entire Act]

Union of India - Subsection

Section 241(5) in The Coal Mines Regulations, 2011

(5)Work persons, staff and officials involved in the coal bed methane or coal mine methane or abandoned mine methane project and activities shall not be changed normally unless replaced with equally trained and competent persons, staff or officials.Chapter-XVII Miscellaneous