Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Bihar - Subsection

Section 71(2)(xi) in Santhal Parganas Tenancy (Supplementary Provisions) Act, 1949

(xi)foe conditions of acquisition of land and the manner of giving possession of such land under Section 53;