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[Cites 0, Cited by 0] [Section 12A(1)] [Section 12A] [Entire Act]

State of Maharashtra - Subsection

Section 12A(1)(b) in The Maharashtra Agricultural Pests And Diseases Act, 1947

(b)require all or any male persons not below the age of 18 and above the age of 60 years and residing in the notified area to present themselves at such time and at such place and to such authority as may be specified in the proclamation and to render such service and for such time as may be required of them by the authority to whom they have presented themselves in pursuance of such proclamation :