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Union of India - Section

Section 124 in The Finance Act, 2018

124. Insertion of new section 7A.

- After section 7 of the principal Act, the following section shall be inserted, namely:-"7A. Power to call for information. - The Central Government through any designated authority, may call for such information, documents and evidence as it may deem necessary, in relation to any account, for carrying out the purposes of this Act.".